Section 2(2)(ii) in The Actuaries Act, 2006

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Union of India - Subsection

Section 2(2)(ii) in The Actuaries Act, 2006

(ii)offers to perform or performs services involving the application of Actuarial techniques in the fields of insurance, pension, investment, finance and management; or

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Union of India - Subsection

Section 2(2)(ii) in The Actuaries Act, 2006