Supreme Court - Daily Orders
M/S Sudev Industries Limited vs The Commissioner Of Income Tax Iii on 22 October, 2018
Bench: Uday Umesh Lalit, D.Y. Chandrachud
ITEM NO.20 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).26677/2018
(Arising out of impugned final judgment and order dated 31-05-2018
in ITA No. 805/2005 passed by the High Court Of Delhi At New Delhi)
M/S SUDEV INDUSTRIES LIMITED Petitioner(s)
VERSUS
THE COMMISSIONER OF INCOME TAX III Respondent(s)
Date : 22-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Ambhoj Kumar Sinha, AOR
Mr. Rakesh Gupta, Adv.
Ms. Monika Ghai, Adv.
Mr. Somit, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
Pending applications, if any, shall also stand disposed of.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.10.23 16:00:17 IST Reason: