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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(4) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(4)The casual vacancy shall be filled up within a period of three months from the date of its occurrence:Provided that no casual vacancy shall be filled, in cases where the expiry of the tenure of the committee is due within three months.