Jammu & Kashmir High Court
C P Bala Ravi vs Satish Singh Irsme Secy. To Govt on 6 May, 2022
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 38
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CCP(S) No. 301/2021
C P Bala Ravi, 104 (GREF) and .....Appellant(s)/Petitioner(s)
others
Through: Mr. Rahul Pant, Sr. Advocate with
Mr. Aniruddh Sharma, Advocate
Vs
Satish Singh IRSME Secy. To Govt. ..... Respondent(s)
BRDB and Joint Secy. Border Roads
Ministry of Def and others
Through: Mr. Vishal Sharma, ASGI
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
In view of the response filed by the respondents, the respondents are taking steps for complying the order of this Court.
In the interest of justice, one more opportunity is granted to the respondents to comply the order.
List on 31.05.2022.
(RAJNESH OSWAL) JUDGE Jammu 06.05.2022 Neha