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Jammu & Kashmir High Court

C P Bala Ravi vs Satish Singh Irsme Secy. To Govt on 6 May, 2022

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                 Sr. No. 38

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

                                                      CCP(S) No. 301/2021
C P Bala Ravi, 104 (GREF) and                     .....Appellant(s)/Petitioner(s)
others
                      Through: Mr. Rahul Pant, Sr. Advocate with
                               Mr. Aniruddh Sharma, Advocate
                 Vs
Satish Singh IRSME Secy. To Govt.                             ..... Respondent(s)
BRDB and Joint Secy. Border Roads
Ministry of Def and others
                      Through: Mr. Vishal Sharma, ASGI

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                   ORDER

In view of the response filed by the respondents, the respondents are taking steps for complying the order of this Court.

In the interest of justice, one more opportunity is granted to the respondents to comply the order.

List on 31.05.2022.

(RAJNESH OSWAL) JUDGE Jammu 06.05.2022 Neha