Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2005] [Entire Act] State of Andhra Pradesh - Subsection Section 2005(3) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006 3.4.8, 3.4.9, 3.4.12, 4.2.9, 4.10 Part 4 NBC, 2005)