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[Cites 0, Cited by 0] [Section 17A(5)] [Section 17A] [Entire Act]

State of Rajasthan - Subsection

Section 17A(5)(x) in Rajasthan Minor Mineral Concession Rules, 2017

(x)a copy of plan and description report of the applied area with latitude and longitude in WGS 84 Datum of all the corner pillers of the applied area; and