Section 4(2) in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934
(2)[The Director of Medical and Health Services, Uttar Pradesh and the Additional Director of Medical and Health Services, Uttar Pradesh shall be the ex-officio President and Vice-president respectively of the Council.] [Substituted by section 2(2) of U. P. Act No. XXXV of 1952.]
