Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(24) in Consumer Protection Act, 2019 (24)"manufacturer" means a person who-(i)makes any goods or parts thereof; or(ii)assembles any goods or parts thereof made by others; or(iii)puts or causes to be put his own mark on any goods made by any other person;
