Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 204] [Entire Act] Union of India - Section Section 230 in The Companies Act, 1956 230. Reading and inspection of auditor's report .- The auditor's report shall be read before the company in general meeting and shall be open to inspection by any member of the company.
