Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(11) in The Orissa Excise Rules, 1965 (11)[] [Re-numbered by Notification No 283-III-Fx-22 68-dated 30.3.1968.] "Section" means a section of the Act; .
