Punjab-Haryana High Court
Pesticides Manufacturers Association ... vs Central Insecticides Board & ... on 3 March, 2015
Author: K. Kannan
Bench: K. Kannan
THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 14750 of 2012 (O&M)
Date of decision: March 3, 2015
Pesticides Manufactures' Association of Haryana and others
...Petitioners
Versus
Central Insecticide Board & Registration Committee and others
...Respondents
CORAM:- HON'BLE MR. JUSTICE K. KANNAN
1. Whether Reporters of local papers may be allowed to see the judgment ?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
Present: Mr. Arun Nehra, Advocate,
for the petitioners.
Ms. Ranjana Shani, Advocate,
for the respondents.
K. KANNAN, J. (Oral)
For order, see CWP No. 17230 of 2011 titled Haryana Pesticides Manufactures' Association and others Versus Central Insecticide Board & Registration Committee and others of even date.
March 3, 2015 (K.KANNAN)
prem JUDGE
PREM SINGH
2015.03.03 15:29
I attest to the accuracy and
integrity of this document