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Allahabad High Court

Makhan Kant Sharma vs Union Of India Thru. The Director Of ... on 2 July, 2010

Court No. - 5
Case :- CRIMINAL REVISION No. - 245 of 2010

Petitioner :- Makhan Kant Sharma

Respondent :- Union Of India Thru. The Director Of Revenue Intelligence
Petitioner Counsel :- D.K. Shukla

Respondent Counsel :- Dipak Seth

Hon'ble Vedpal,J.

Shri Deepak Seth has filed Vakalatnama on behalf of the respondent no.1, which is taken on record. He prays for and is granted seven days' time to file obj ection/counter affidavit. List immediately thereafter.

Order Date :- 2.7.2010 Shukla