Allahabad High Court
Makhan Kant Sharma vs Union Of India Thru. The Director Of ... on 2 July, 2010
Court No. - 5 Case :- CRIMINAL REVISION No. - 245 of 2010 Petitioner :- Makhan Kant Sharma Respondent :- Union Of India Thru. The Director Of Revenue Intelligence Petitioner Counsel :- D.K. Shukla Respondent Counsel :- Dipak Seth Hon'ble Vedpal,J.
Shri Deepak Seth has filed Vakalatnama on behalf of the respondent no.1, which is taken on record. He prays for and is granted seven days' time to file obj ection/counter affidavit. List immediately thereafter.
Order Date :- 2.7.2010 Shukla