Madhya Pradesh High Court
Shahban Shah vs The State Of Madhya Pradesh on 4 August, 2025
1 CRA-7555-2022 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7555 of 2022 (SHAHBAN SHAH Vs THE STATE OF MADHYA PRADESH ) Dated : 04-08-2025 Shri R.P. Yadav - Advocate for appellant. Shri Dayaram Vishwakarma - Government Advocate for State.
List this matter in the month of January, 2026 .
(VIVEK KUMAR SINGH) (AJAY KUMAR NIRANKARI)
JUDGE JUDGE
NP
Signature Not Verified
Signed by: NITESH PANDEY
Signing time: 05-08-2025
16:06:55