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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Himachal Pradesh - Subsection

Section 73(2) in Himachal Pradesh Co-Operative Societies Act, 1968

(2)The Registrar may withdraw any reference transferred, under clause (b) of sub-section (1) or referred under clause (c) of that sub-section and decide it himself or refer the same to another arbitrator for decision.