Himachal Pradesh High Court
The Blooms Education Society vs . State Of H.P. & Ors. on 24 August, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
The Blooms Education Society vs. State of H.P. & Ors.
CWP No. 5746 of 2022 24.08.2022 Present: Mr. Ajay Kumar Dhiman, Advocate, for the petitioner.
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Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Yudhbir Singh Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for respondent No.1.
Mr. Surender Verma, Advocate, for respondent No. 2.
Mr. Vinod Chauhan, Advocate, for respondent No. 3.
Notice. Mr.
Vinod Thakur, learned
Advocate General, Mr. Surender Verma and Mr. Vinod Chauhan, learned Advocates, appear and waive service of notice on Additional behalf of the respective respondents. Reply/instructions be filed/obtained within one week.
List on 31.08.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge August 24, 2022 (Sanjeev) ::: Downloaded on - 24/08/2022 20:07:02 :::CIS