Calcutta High Court (Appellete Side)
Sandip Steel Authority Of India Ltd vs Ct. 21 Dharani Dhar Mishra & Ors on 13 December, 2018
Author: Biswajit Basu
Bench: Biswajit Basu
1
ML 557
Dt. W.P. No. 21056 (W) of 2007
03.12.18
sandip Steel Authority of India Ltd., IISCO Steel Plant
Versus
Ct. 21 Dharani Dhar Mishra & Ors.
13.12.18
None appears on behalf of the parties. No accommodation is prayed for.
W.P. No. 21056 (W) of 2007 is dismissed for default.
(Biswajit Basu, J.) 2 3