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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(4) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(4)A careful record of the receipt and issue of all equipments shall be kept in the relevant registers. Separate account being maintained for each item of equipments both new and old.