Madhya Pradesh High Court
Noor Mohammad vs Farjand Ali on 16 December, 2016
1
S.A.08.2008
16.12.2016
Shri Sanjay Sharma, learned counsel for the
appellant.
Issue notice on I.A.No.5612/2016 to the
respondents on payment of process fee by registered AD
post within seven days, returnable within four weeks.
(Vivek Agarwal)
APC Judge