Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(4) in Agreement Between the Republic of India and Federal Republic of Brazil on the Transfer of Sentenced Persons

(4)The transit State may or may not permit the passage of the sentenced person through its territory, and so inform the other Contracting State.Article 15