Delhi High Court - Orders
Rcc Infraventures Limited vs Dmi Finance Private Limited & Anr on 23 September, 2020
Author: Rekha Palli
Bench: Rekha Palli
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 249/2020
RCC INFRAVENTURES LIMITED ..... Petitioner
Through None.
versus
DMI FINANCE PRIVATE LIMITED & ANR. ..... Respondent
Through Mr.Kinshuk Chatterjee with
Mr.Kushal Bansal, Advs for R-1.
Mr.Siddharth Khattar, Adv for R-2.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 23.09.2020
1. A request for hearing through video conferencing has been received from the learned counsel for the petitioner.
2. At request, list on 12.10.2020.
REKHA PALLI, J SEPTEMBER 23, 2020 sr Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:23.09.2020 22:20:06