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Delhi High Court - Orders

Rcc Infraventures Limited vs Dmi Finance Private Limited & Anr on 23 September, 2020

Author: Rekha Palli

Bench: Rekha Palli

                          $~10
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P.(I) (COMM.) 249/2020
                               RCC INFRAVENTURES LIMITED         ..... Petitioner
                                                 Through      None.

                                                 versus

                              DMI FINANCE PRIVATE LIMITED & ANR.            ..... Respondent
                                            Through     Mr.Kinshuk       Chatterjee       with
                                            Mr.Kushal Bansal, Advs for R-1.
                                            Mr.Siddharth Khattar, Adv for R-2.
                              CORAM:
                              HON'BLE MS. JUSTICE REKHA PALLI
                                       ORDER

% 23.09.2020

1. A request for hearing through video conferencing has been received from the learned counsel for the petitioner.

2. At request, list on 12.10.2020.

REKHA PALLI, J SEPTEMBER 23, 2020 sr Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:23.09.2020 22:20:06