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[Cites 0, Cited by 0] [Section 147] [Entire Act]

NCT Delhi - Subsection

Section 147(2) in The Delhi Co-operative Societies Rules, 2007

(2)The Government may, by notification in the Official Gazette, declare that any person or class of persons whose arrest might be attended with danger or inconvenience to the public shall not be liable to arrest in execution of a decree other wise than in accordance with such procedure as may be specified in this behalf.