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[Cites 0, Cited by 0] [Section 239(2)] [Section 239] [Entire Act]

State of Uttar Pradesh - Subsection

Section 239(2)(m) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(m)prohibiting the obstruction of any streams, channels, or drains under the control of the Zila Panchayat or a Kshettra Panchayat and providing for the removal of any such obstruction;