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State of Madhya Pradesh - Section

Section 1 in Madhya Pradesh Motor Vehicles Taxation Act, 1947

1. For Statement of Objects and Reasons, see Central Provinces and Berar Gazette, Extraordinary, dated the 25th February, 1947, page 64. For proceedings in Assembly, see Central Provinces and Berar Legislative Assembly Proceedings, dated the 24th March, 1947, Volume III, pages 31 and 32.