Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act]

NCT Delhi - Subsection

Section 104(1)(e) in Delhi Panchayat Raj Act, 1954

(e)to prohibit or regulate the use of public streets or other public places by shopkeepers or other individuals or collection of market tools on public streets;