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Union of India - Section

Section 6 in The Castor Seeds (Grading and Marking) Rules, 2011

6. Method of packing. - (1) Castor seeds shall be packed in gunny bag or jute bag, polywoven bag, poly pouch, cloth bag; High Density Poly Ethylene laminated paper bag, new or un-mended B-Twill bag or any other packing material as approved by the Agricultural Marketing Adviser.

(2)The packing material shall be clean, sound, free from insect or fungal infestation and should not impart any toxic substance or undesirable odour.
(3)Castor seeds shall be packed in pack sizes as per the Legal Metrology (Packaged Commodities) Rules, 2011 or the instructions issued by the Agricultural Marketing Adviser from time to time.
(4)Graded material of small pack sizes of the same lot or batch and grade shall be packed in a master container with complete details thereon along with grade designation mark.
(5)Each package shall contain castor seeds of the same type and of the same grade designation.
(6)Each package shall be properly and securely closed arid sealed and the mouth of the bag should be stitched as to disallow sweating or spilling.