Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(e) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(e)he is or has been convicted of any offence which in the opinion of the State Government, involves moral turpitude;