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Union of India - Section

Section 6 in Mustard Seeds and Rape Seeds (oil seed) Grading and Marking Rules, 2012

6. Method of packing.

(1)Mustard seeds and rape seeds shall be packed in jute bags or new or un-mended B-Twill bags or polywoven bags or cloth bags with inner lining or poly pouches, High Density Poly Ethylene (HDPE) laminated paper bags, or any other packing material as approved by the Agricultural Marketing Adviser.
(2)The packing material shall be clean, sound, free from insect and fungal infestation and should not impart any toxic substance or undesirable odour or flavour to the product.
(3)Mustard seeds and rape seeds shall be packed in pack sizes as permitted in the Legal Metrology (Packaged Commodities) Rules, 2011 or as per the instructions issued by Agricultural Marketing Adviser from time to time.
(4)Graded material of small pack sizes of the same lot or batch and grade may be packed in a master container With complete details (hereon along with grade designation mark.
(5)Each package shall contain mustard seeds or rape seeds of the same type, and of the same grade designation.
(6)Each, package shall be properly and securely closed so as to disallow spilling.