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Supreme Court - Daily Orders

Indian Oil Corporation Ltd.Through Its ... vs M/S. Shree Ganesh Petroleum ... on 9 January, 2020

Bench: Arun Mishra, Indira Banerjee, V. Ramasubramanian

     ITEM NO.37                                 COURT NO.2                    SECTION IX

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave    to   Appeal   (C)    No(s).      35970-
     35971/2016

     (Arising out of impugned final judgment and order dated 11-09-2015
     in AAN No. 39/2013 11-09-2015 in AAN No. 19/2013 passed by the High
     Court Of Judicature At Bombay)

     INDIAN OIL CORPORATION LTD.                                                  Petitioner(s)

                                                         VERSUS

     M/S. SHREE GANESH PETROLEUM RAJGURUNAGAR
     THROUGH ITS PROP. MR. LAXMAN DAGDU THITE                                     Respondent(s)

     (IA No.80644/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     Date : 09-01-2020 These petitions were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MS. JUSTICE INDIRA BANERJEE
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Petitioner(s)                  Ms.   Madhavi Dewan, ASG
                                        Mr.   Amit Meharia, Adv.
                                        Mr.   Abhishek Agarwal, Adv.
                                        for   Meharia & Co.

                                        Mr. Rahul Narayan, AOR

     For Respondent(s)                  Mr. Prasenjit Keswani, Adv.
                                        Mr. Upmanyu Tewari, Adv.
                                        Mr. Satyajit Saha, Adv.
                                        Mrs. V. D. Khanna, AOR
                                        Ms. Devika Khanna, Adv.

                              UPON hearing the counsel the Court made the following
                                              O R D E R

The learned Additional Solicitor General prays for time to file additional documents. 15 days’ time, as last opportunity, is granted for the said purpose.

Signature Not Verified

List the matter in the second week of February, 2020.

Digitally signed by
JAYANT KUMAR ARORA
Date: 2020.01.09
17:01:27 IST
Reason:




     (JAYANT KUMAR ARORA)                                                 (JAGDISH CHANDER)
       COURT MASTER                                                         BRANCH OFFICER