Supreme Court - Daily Orders
Indian Oil Corporation Ltd.Through Its ... vs M/S. Shree Ganesh Petroleum ... on 9 January, 2020
Bench: Arun Mishra, Indira Banerjee, V. Ramasubramanian
ITEM NO.37 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35970-
35971/2016
(Arising out of impugned final judgment and order dated 11-09-2015
in AAN No. 39/2013 11-09-2015 in AAN No. 19/2013 passed by the High
Court Of Judicature At Bombay)
INDIAN OIL CORPORATION LTD. Petitioner(s)
VERSUS
M/S. SHREE GANESH PETROLEUM RAJGURUNAGAR
THROUGH ITS PROP. MR. LAXMAN DAGDU THITE Respondent(s)
(IA No.80644/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 09-01-2020 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Ms. Madhavi Dewan, ASG
Mr. Amit Meharia, Adv.
Mr. Abhishek Agarwal, Adv.
for Meharia & Co.
Mr. Rahul Narayan, AOR
For Respondent(s) Mr. Prasenjit Keswani, Adv.
Mr. Upmanyu Tewari, Adv.
Mr. Satyajit Saha, Adv.
Mrs. V. D. Khanna, AOR
Ms. Devika Khanna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The learned Additional Solicitor General prays for time to file additional documents. 15 days’ time, as last opportunity, is granted for the said purpose.
Signature Not Verified
List the matter in the second week of February, 2020.
Digitally signed by JAYANT KUMAR ARORA Date: 2020.01.09 17:01:27 IST Reason: (JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER