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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(e) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(e)"Commission of Inquiry" means a commission prescribed over by any member of the Force not below the rank of Inspector and constituted to investigate into any disciplinary matter or any other matter specified in rule 163;