Bombay High Court
Commissioner Of Income Tax - (E), Pune vs Maharashtra Academy Of Engineering And ... on 4 March, 2020
Bench: Ujjal Bhuyan, Milind N. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1441 OF 2017
Commissioner Of Income Tax-(e), Pune ....Appellants
V/S
Maharashtra Academy Of Engineering And ....Respondent
Educational Research WITH INCOME TAX APPEAL(IT) NO. 1487 OF 2017 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1539 OF 2017 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1591 OF 2017 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH Page 1/8 ::: Uploaded on - 04/03/2020 ::: Downloaded on - 06/03/2020 03:39:14 ::: INCOME TAX APPEAL(IT) NO. 1456 OF 2017 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 78 OF 2018 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 869 OF 2018 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 981 OF 2018 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1009 OF 2018 Commissioner Of Income Tax-(e), Pune ....Appellants Page 2/8 ::: Uploaded on - 04/03/2020 ::: Downloaded on - 06/03/2020 03:39:14 ::: V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1010 OF 2018 Commissioner Of Income Tax-(e) Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1062 OF 2018 Commissioner Of Income Tax -(e) Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1294 OF 2018 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1303 OF 2018 Commissioner Of Income Tax - (e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research Page 3/8 ::: Uploaded on - 04/03/2020 ::: Downloaded on - 06/03/2020 03:39:14 ::: WITH INCOME TAX APPEAL(IT) NO. 1322 OF 2018 Commissioner Of Income Tax-e Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1332 OF 2018 Commissioner Of Income Tax -(e) Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1393 OF 2018 Commissioner Of Income Tax-(e) Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1854 OF 2018 Commissioner Of Income Tax-(e),pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1856 OF 2018 Page 4/8 ::: Uploaded on - 04/03/2020 ::: Downloaded on - 06/03/2020 03:39:14 ::: Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineeering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1865 OF 2018 Commissioner Of Income Tax(e),pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1883 OF 2018 Commissioner Of Income Tax(e),pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1867 OF 2018 Commissioner Of Income Tax(e),pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1901 OF 2018 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And Page 5/8 ::: Uploaded on - 04/03/2020 ::: Downloaded on - 06/03/2020 03:39:14 ::: Educational Research WITH INCOME TAX APPEAL(IT) NO. 2022 OF 2018 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 2049 OF 2018 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 2965 OF 2018 Commissioner Of Income Tax-(e),pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 3001 OF 2018 Commissioner Of Income Tax(e),pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH ....Respondent Page 6/8 ::: Uploaded on - 04/03/2020 ::: Downloaded on - 06/03/2020 03:39:14 ::: INCOME TAX APPEAL(IT) NO. 3059 OF 2018 Commissioner Of Income Tax (e), Pune ....Appellants V/S Maharashtra Academyof Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 3164 OF 2018 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 2 OF 2019 Commissioner Of Income Tax-(e), Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research WITH INCOME TAX APPEAL(IT) NO. 1528 OF 2019 Maharashtra Academy Of Engineering And ....Appellants Educational Esearch V/S The Dy. Commi9ssioner Of Income Tax, ....Respondent (exemption) Circle, Pune And Anr.
WITH INCOME TAX APPEAL(IT) NO. 1531 OF 2019 Page 7/8 ::: Uploaded on - 04/03/2020 ::: Downloaded on - 06/03/2020 03:39:14 ::: Maharashtra Academy Of Engineering And ....Appellants Educational Research V/S The Dy.commissioner Of Income Tax ....Respondent (exemption) Circle,pune And Anr.
WITH INCOME TAX APPEAL(IT) NO. 1064 OF 2018 Commissioner Of Income Tax - (e) Pune ....Appellants V/S Maharashtra Academy Of Engineering And ....Respondent Educational Research CORAM : UJJAL BHUYAN & MILIND N. JADHAV, JJ DATE : 4th March, 2020 P.C. :
Due to paucity of time the matter is adjourned to 18/03/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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