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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Staff Selection Commission Rules, 1993

(2)The Commission may fix up such centres at district or Sub divisional headquarters, if necessary, in consultation with the Collector. The date, time and place for the examination shall be intimated to the candidates at least one month before the examination [and the same shall be published sufficiently ahead in two leading local newspapers] [Added vide Orissa Gazette Extraordinary No. 1018 dated 16.7.1999.].