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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(1)(b) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(b)The number of consumer complaints, redressed and cases in which compensation was paid and the aggregate amount of the compensation payable and amount paid by the Licensee in the format given at Appendix D to these Regulations.