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[Cites 0, Cited by 0] [Section 22(9)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(9)(d) in The Cinematograph (Certification) Rules, 1983

(d)that the film is suitable for public exhibition restricted to members of any profession or any class of persons having regard to the nature, content and theme of the film, i.e., fit for `S' certificate; or