Section 8(2)(x) in University of Petroleum and Energy Studies Act, 2003

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(x) in University of Petroleum and Energy Studies Act, 2003

(x)to raise, collect, subscribe and borrow with the approval of the Governing Body whether on the security of the University, money for the purpose of the University;

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State of Uttarakhand - Subsection

Section 8(2)(x) in University of Petroleum and Energy Studies Act, 2003