Section 56(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011
(2)Such Children's Committee shall be encouraged to participate in following activities:(a)improvement of the condition of the institution;(b)reviewing the standards of care being followed;(c)preparing daily routine and diet scale;(d)developing educational, vocational and recreation plans;(e)supporting each other in managing crisis;(f)reporting abuse and exploitation by peers and caregivers;(g)creative expression of their views through wall papers or newsletters or paintings or music or theater;(h)management of institution through the Management Committee.
