Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 24] [Entire Act] Union of India - Subsection Section 24(10) in The Wealth-Tax Act, 1957 (10)Save as provided in section 27, [or section 27-A] [ Inserted by Act 46 of 1964, Section 23 (w.e.f. 1.4.1965).] any order passed by the Appellate Tribunal on appeal shall be final.
