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Commissioner Of Income Tax, Delhi vs Stainless Investments Ltd. on 16 December, 2016

     ITEM NO.25                           REGISTRAR COURT. 1                    SECTION IIIA

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

                                               Civil Appeal No(s).   113/2015


     COMMISSIONER OF INCOME TAX, DELHI                                        Appellant(s)

                                                        VERSUS

     STAINLESS INVESTMENTS LTD.                                               Respondent(s)

     (with office report)


     WITH
     C.A. No. 6727/2015

     Date : 16/12/2016 This appeal was called on for hearing today.



     For Appellant(s)
                                          Mr Om Prakash, Adv.
                                          Mrs. Anil Katiyar,Adv.


     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Last opportunity of four weeks is granted for furnishing correct address of the sole respondent. Notice thereafter be issued. Dasti in addition is allowed.

List again on 1.2.2017.

(PAWAN DEV KOTWAL) Digitally signed by HEMA JOSHI Date: 2016.12.17 Registrar 12:47:29 IST Reason: