Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(w1) in The Karnataka Souharda Sahakari Act, 1997 (w1)[ "State Level Cooperative" means a cooperative whose area of operation extends to the whole of the State.] [Inserted by Act, 4 of 2013, w.e.f 11.02.2013.]
