Section 85(1) in The Central Motor Vehicles Rules, 1989
(1)The permit holder shall cause to be prepared in respect of each trip a list in triplicate of tourist passengers to be carried in the vehicle, [* * *] [Certain words omitted by GSR 338(E), dated 26.3.1993 (w.e.f. 26.3.1993).] giving full particulars as under :-(a)name of the passengers,(b)address of the passengers,(c)age of the passengers,(d)starting point and the point of destination.
