Himachal Pradesh High Court
Naresh Kumar & Another vs . Bharti Sharma & Another on 11 January, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Naresh Kumar & another vs. Bharti Sharma & another CMPMO No. 26 of 2023 .
11.01.2023 Present: Mr. P.S. Goverdhan, Sr. Advocate, with Mr. Vivek Singh Attri, Advocates, for the petitioners.
CMPMO No. 26 of 2023 Notice to respondents returnable on 24th March, 2023, on taking steps within two days, be issued.
CMP No. 555 of 2023 Notice in aforesaid terms. rTill next date of hearing, petitioners shall not be compelled to lead evidence.
CMP No. 557 of 2023 Petitioners are exempted from filing translated/typed copies of vernacular documents at this stage, subject to filing the same within seven days, as and when directed to do so.
Application stands disposed of.
( Vivek Singh Thakur ) Judge 11th January, 2023 (virender) ::: Downloaded on - 12/01/2023 20:34:13 :::CIS