Section 2(e) in The M.P. Panchayat Nirvachan Niyam, 1995
(e)[ "District Election Officer" means the officer appointed by the State Election Commission as District Election Officer (Panchayat) in consultation with the State Government for preparation of voters' list and conduct of elections to Panchayats in a district] [Substituted by Notification No. B-1-40-95-XXII-P-2, dated 4-2-1998.];
