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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(2)(i) in Assam State Acquisition of Zamindaries Act, 1951

(i)The raiyats shall be given the status of a settlement-holder as defined in the Assam Land and Revenue Regulation, 1886 (Regulation I of 1886) :