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State of Andhra Pradesh - Section

Section 32 in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Enquiries and Appeals) Rules, 1987

32.

All applications, affidavits, memoranda of appeal and other proceedings presented to the appropriate authority, shall be written, typewritten or printed, fairly and legibly on while foolscap folio paper with an outer margin of about two inches wide and an inner margin of about one inch wide, and sheets shall be stitched together book-wise . The writing or printing may be on the both sides of the papers, and numbers shall be expressed in figures.