Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Naveen Bareja vs State Of Nct Delhi on 10 December, 2014

     ITEM NO.76                         REGISTRAR COURT. 2               SECTION II

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (Crl.)                No(s).     3269/2014

     NAVEEN BAREJA                                                     Petitioner(s)

                                                   VERSUS

     STATE OF NCT DELHI & ANR                                          Respondent(s)
     (with appln. (s) for stay and office report)


     Date : 10/12/2014 This petition was called on for hearing today.



     For Petitioner(s)
                                        Mr. Sanjay Jain,Adv.


     For Respondent(s)                  Mr. Sanjeev Kumar,Adv.
                                        Mr. D.S. Mahra,Adv.

                                        Mr. Tara Chandra Sharma,Adv.
                                        Ms. Neelam Sharma,Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

The office report is that the respondents have already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2014.12.11 16:36:27 IST Reason: