Supreme Court - Daily Orders
Naveen Bareja vs State Of Nct Delhi on 10 December, 2014
ITEM NO.76 REGISTRAR COURT. 2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3269/2014
NAVEEN BAREJA Petitioner(s)
VERSUS
STATE OF NCT DELHI & ANR Respondent(s)
(with appln. (s) for stay and office report)
Date : 10/12/2014 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sanjay Jain,Adv.
For Respondent(s) Mr. Sanjeev Kumar,Adv.
Mr. D.S. Mahra,Adv.
Mr. Tara Chandra Sharma,Adv.
Ms. Neelam Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the respondents have already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2014.12.11 16:36:27 IST Reason: