Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(d) in U.P. Kshettra Panchayats (Supervision of Activities of Gram Sabhas) Rules, 1963

(d)record in writing for the consideration of a [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.] or its Secretary and observations in regard to its or his work or duties.