National Green Tribunal
News Item Titled Manipuri Ponies Under ... vs Moef And Cc Integrated Regional Office ... on 29 January, 2025
Item No.02 Court No.1
BEFORE THE NATIONAL GREEN TRIBUNAL
EASTERN ZONE BENCH, KOLKATA
(THROUGH PHYSICAL HEARING WITH HYBRID MODE)
Original Application No.153/2024/EZ
(Earlier O.A. No.716/2024/PB)
News Item titled "Manipuri ponies
under threat despite state
conservation policy" appearing in
India.mongabay.com dated 07.05.2024 Applicant(s)
Date of hearing: 29.01.2025
CORAM: HON'BLE MR. JUSTICE B. AMIT STHALEKAR, JUDICIAL MEMBER
HON'BLE DR. ARUN KUMAR VERMA, EXPERT MEMBER
For Applicant(s) : Suo Motu
For Respondent(s) : Mr. Apurba Ghosh, Adv. for R-1,
Mr. Pukhrambam Ramesh Kumar, Adv. a/w
Ms. Rajkumari Divyasana, Adv. for R-2,3&4 (in Virtual Mode)
ORDER
1. Mr. Pukhrambam Ramesh Kumar, learned Counsel appearing for the State of Manipur states that the affidavit is ready and will be e- filed by tomorrow. Let the same be e-filed by tomorrow.
2. Case called out. No one is present on behalf of the Respondent No.2, Loktak Development Authority, Manipur. Notice has been sent by this Tribunal to the Respondent No.2 on 06.11.2024 by email, therefore service on the Respondent No.2 shall be deemed to be sufficient.
3. List on 31.01.2025.
..................................... B. Amit Sthalekar, JM ............................................. Dr. Arun Kumar Verma, EM January 29, 2025, Original Application No.153/2024/EZ (Earlier O.A. No.716/2024/PB) SKB 1