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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(1) in Kerala Recognition of Trade Unions Act, 2010

(1)Subject to sub-section (3), any registered Trade Union may apply in the^prescribed manner together with such tee as may be prescribed, to the Registrar for issue of certificate for recognition as a recognised Trade Union for an industrial establishment or a class of industry in a local area, as the case may be: