Punjab-Haryana High Court
Hsmitc Ltd vs Rajinder Pal And Ors on 11 July, 2016
110
CM No.2333-LPA of 2016 in
LPA No.70 of 2016
HSMITC Ltd. v. Rajinder Pal and others
Present: Mr. Pritam Singh Saini, Advocate
for the applicant-appellant.
.....
Having regard to the averments made in the application, the same is allowed and the hearing of the case is preponed from 11.08.2016 to 03.08.2016.
(MAHESH GROVER)
JUDGE
11.07.2016 (SHEKHER DHAWAN)
dss JUDGE
1 of 1
::: Downloaded on - 12-07-2016 00:17:46 :::