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Punjab-Haryana High Court

Hsmitc Ltd vs Rajinder Pal And Ors on 11 July, 2016

110

CM No.2333-LPA of 2016 in
LPA No.70 of 2016

HSMITC Ltd. v. Rajinder Pal and others

Present:   Mr. Pritam Singh Saini, Advocate
           for the applicant-appellant.
                   .....

Having regard to the averments made in the application, the same is allowed and the hearing of the case is preponed from 11.08.2016 to 03.08.2016.



                                               (MAHESH GROVER)
                                                   JUDGE


11.07.2016                                  (SHEKHER DHAWAN)
dss                                               JUDGE




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