Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act] Union of India - Subsection Section 10(3)(b) in The Khadi And Village Industries Commission Employees (Classification, Control And Appeal) Regulations, 2003 (b)a list of documents by which, and a list of witnesses by whom, the articles of change are proposed to be sustained.