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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(c) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(c)[ rupees 1,100/- per month in respect of employees belonging to Class-I, Class-II, Class-III and Class-IV, who have retired or died on or after the first day of August, 1997; [Notified in Gazette of India, Part-3 Section 3 dated 22.6.2000 (GSR No. 553(E)).]